Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Manipur - Subsection Section 22(3) in The Manipur University Act, 1980 (3)The audited accounts and the annual financial estimates of the University shall be considered by the Senate at its annual meeting, and the Senate may pass resolution thereon and communicate them to the Syndicate.
