Gauhati High Court
Firuja Begum vs The State Of Assam And Ors on 21 January, 2019
Page No.# 1/2
GAHC010164142010
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 2490/2010
1:FIRUJA BEGUM
W/O MD. JULHAS ALI, R/O. VILLAGE- TUKUNABORI NALPUKHURI UNDER
MIKIRBHETA POLICE STATION IN THE DISTRICT OF MORIGAON, ASSAM.
VERSUS
1:THE STATE OF ASSAM AND ORS
REPRESENTED BY ITS COMMISSIONER TO THE GOVERNMENT OF
ASSAM, SOCIAL WELFARE DEPARTMENT, ASSAM, DISPUR, GUWAHATI-
781006.
2:THE DIRECTOR
OF SOCIAL WELFARE DEPARTMENT
ASSAM
UZANBAZAR
GUWAHATI- 781001.
3:THE CHILD DEVELOPMENT PROJECT OFFICER
KAPILI INTREGATED CHILD DEVELOPMENT PROJECT
BARAPUJIA
NAGAON
ASSAM.
4:THE SELECTION COMMITTEE
FOR SELECTION OF ANGANWADI WORKERS AND HELPERS UNDER
KAPILI INTREGATED CHILD DEVELOPMENT PROJECT
BARAPUJIA
MORIGAON ASSAM.
5:MRS. SAHIDA BEGAM
W/O MD. OSMAN ALI
R/O VILL- TUKUNABORI MAJCHUBURI UNDER MIKIRBHETA POLICE
STATION IN THE DISTRICT OF MORIGAON ASSAM
Page No.# 2/2
Advocate for the Petitioner : MR.D K DAS
Advocate for the Respondent : GA, ASSAM
BEFORE MR. DHRUPAD KASHYAP DAS, REGISTRAR (JUDICIAL) Order with signature Date : 21-01-2019 None has appeared.
Seen the Office Note dated 17.12.2018. As per the said Office Note, notice was issued upon the respondent no.5 by registered post with A/D. However, neither A/D Card nor unserved notice has been received back till date. Seen the postal journal at 'Flag-X'. Upon tracking of consignment from www.indiapost.gov.in, it appears that the registered letter/item bearing reference number RS507649726IN has shown to be delivered. Therefore, service shall be consider as complete. List the matter before the Court accordingly.
Registrar (Judicial) Comparing Assistant