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Union of India - Section

Section 10 in Census Rules, 1990

10. Canvassed schedules.

- The canvassed schedules shall after processing is over be preserved at the office of the Director of Census Operations or at such other place the Director of Census Operations may direct.[11. Disposal of census schedule and other connected papers. - The schedules and other connected papers shall be disposed of totally or in part by the Director of Census Operations, after creating electronic record of such documents, in accordance with the general or special directions as may be given by the Census Commissioner in this behalf.Explanation. - For the purpose of this rule, 'electronic record' shall have the same meaning as assigned to it in clause(t) of sub-section (1) of section 2 of the Information Technology Act, 2000 (21 of 2000).] [Substituted by Notification No. G.S.R. 576(E), dated 19.6.2018 (w.e.f. 31.12.1990).]