Section 9(27) in The Rajasthan Laws (Extension) Act, 1957
(27)The Rajasthan Lands summary Settlement Act, 1953 (Rajasthan Act 29 of 1953)Section 1. - For Sub-section (2), substitute the following:-"(2) It extends to the whole of the State of Rajasthan."Section 2. - Omit clauses (viii) and (ix).Section 17. - Omit the whole.
