Section 55(2)(a) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

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State of Arunachal Pradesh - Subsection

Section 55(2)(a) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(a)by delivering or tendering the notice or sending it by registered post to the owner or occupier of it if there be more owners or occupiers than one, to any one of them, or

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State of Arunachal Pradesh - Subsection

Section 55(2)(a) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015