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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(8) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(8)The interest on amounts which under rule 17 or rule 18 are transferred to the credit of the subscriber; in the Fund, shall be calculated at such rates as determined under sub-rule (1) and in the manner provided in this rule.