Supreme Court - Daily Orders
The State Of West Bengal vs Baishakhi Bhattacharyya (Chatterjee) on 7 January, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
SLP (C) No. 9586/2024 etc.
ITEM NO.1 COURT NO.1 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 9586/2024
[Arising out of impugned final judgment and order dated 22-04-2024
in WPA No. 30649/2016 passed by the High Court at Calcutta]
THE STATE OF WEST BENGAL Petitioner(s)
VERSUS
BAISHAKHI BHATTACHARYYA (CHATTERJEE) & ORS. Respondent(s)
(IA No. 99896/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 109747/2024 - INTERVENTION/IMPLEADMENT IA No. 109527/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH SLP(C) No. 9614/2024 (XVI) (IA No. 100244/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 109776/2024 - INTERVENTION/IMPLEADMENT IA No. 104659/2024 - INTERVENTION/IMPLEADMENT IA No. 102519/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 109551/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 11883/2024 (XVI) (IA No. 102194/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 9637/2024 (XVI) (IA No. 100744/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 105823/2024 - INTERVENTION/IMPLEADMENT IA No. 104698/2024 - INTERVENTION/IMPLEADMENT IA No. 102398/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 100751/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 10617/2024 (XVI) Signature Not Verified (IA No. 110036/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED Digitally signed by babita pandey Date: 2025.01.08 JUDGMENT 16:48:11 IST Reason:
IA No. 130324/2024 - INTERVENTION/IMPLEADMENT IA No. 130425/2024 - PERMISSION TO FILE ADDITIONAL 1 SLP (C) No. 9586/2024 etc. DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 12148/2024 (XVI) (IA No. 111644/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 129044/2024 - INTERVENTION/IMPLEADMENT) SLP(C) No. 11752/2024 (XVI) (IA No. 109633/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 10552/2024 (XVI) (IA No. 127618/2024 - CONDONATION OF DELAY IN FILING THE SPARE COPIES IA No. 109048/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 109636/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 10603-10607/2024 (XVI) (IA No. 109774/2024 - ADDITION / DELETION / MODIFICATION PARTIES IA No. 127622/2024 - CONDONATION OF DELAY IN FILING THE SPARE COPIES IA No. 109739/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11765/2024 (XVI) (IA No. 110121/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11867/2024 (XVI) (IA No. 111707/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11759/2024 (XVI) (IA No. 109389/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11761/2024 (XVI) (IA No. 109148/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 12144/2024 (XVI) (IA No. 111557/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 129389/2024 - INTERVENTION/IMPLEADMENT) SLP(C) No. 11880/2024 (XVI) (IA No. 108190/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) 2 SLP (C) No. 9586/2024 etc. SLP(C) No. 11746/2024 (XVI) (IA No. 108852/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 10485/2024 (XVI) (IA No. 108492/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 10599/2024 (XVI) (IA No. 109557/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 114254/2024 - INTERVENTION/IMPLEADMENT) SLP(C) No. 10545/2024 (XVI) (IA No. 108984/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 113015/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 11769/2024 (XVI) (IA No. 146503/2024 - APPLICATION FOR PERMISSION IA No. 128205/2024 - CONDONATION OF DELAY IN FILING THE SPARE COPIES IA No. 110059/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 110060/2024 - EXEMPTION FROM FILING O.T. IA No. 146966/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 110065/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 12766/2024 (XVI) (IA No. 128390/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11721/2024 (XVI) (IA No. 119687/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 11878/2024 (XVI) (IA No. 109303/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 10669-10670/2024 (XVI) (IA No. 110413/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 110411/2024 - EXEMPTION FROM FILING O.T. 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ON IA 115014/2024 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 115015/2024 FOR ADDITION / DELETION / MODIFICATION PARTIES ON IA 125406/2024 FOR impleading party ON IA 138377/2024 FOR INTERVENTION/IMPLEADMENT ON IA 138377/2024) Diary No(s). 20709/2024 (XVI) (IA No. 163640/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 163641/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16109/2024 (XVI) (IA No.145498/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.145496/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 12134/2024 (XVI) (IA No. 112067/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 13358/2024 (XVI) (IA No. 135376/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 141266/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 14070-14072/2024 (XVI) (IA No.142333/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 16110/2024 (XVI) (IA No.145613/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.145612/2024-PERMISSION TO FILE PETITION 4 SLP (C) No. 9586/2024 etc. (SLP/TP/WP/..)) SLP(C) No. 18501/2024 (XVI) (FOR ADMISSION and I.R. and IA No.157080/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.157079/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.157081/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 21000/2024 (XVI) (IA No.160454/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.160449/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.160458/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) SLP(C) No. 17041/2024 (XVI) (IA No.150039/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.150038/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.150043/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) SLP(C) No. 17022/2024 (XVI) ( IA No.149560/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.149557/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.149561/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) SLP(C) No. 16911-16915/2024 (XVI) (IA No.150751/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.150749/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) SLP(C) No. 15234/2024 (XVI) (IA No. 127309/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 141286/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 11313/2024 (XVI) (IA No. 117280/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 21281/2024 (XVI) (IA No. 166681/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 166680/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15839/2024 (XVI) (IA No.131660/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.131659/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 5 SLP (C) No. 9586/2024 etc. SLP(C) No. 15842/2024 (XVI) ( IA No.132195/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.132196/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 14116-14117/2024 (XVI) (IA No.142761/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15231/2024 (XVI) (IA No. 133548/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15843/2024 (XVI) (IA No.131222/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.131221/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 15844/2024 (XVI) (FOR ADMISSION and I.R. and IA No.140309/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.140310/2024-EXEMPTION FROM FILING O.T. and IA No.140308/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.140311/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 13337-13339/2024 (XVI) (IA No. 134923/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 23851/2024 (XVI) (IA No.150747/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.150746/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.150748/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 25090/2024 (XVI) (IA No. 151023/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 151024/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 25093/2024 (XVI) (IA No. 163265/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 163263/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 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Diary No(s). 28146/2024 (XVI) (IA No.165857/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.165853/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 28314/2024 (XVI) (IA No. 167350/2024 - CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS IA No. 167351/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 167349/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 15833/2024 (XVI) (IA No.140938/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.140937/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 15838/2024 (XVI) (IA No. 140124/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 15836/2024 (XVI) (IA No. 139126/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 28508/2024 (XVI) (IA No. 167232/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 167230/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 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Diary No(s). 27934/2024 (XVI) ( IA No.167346/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.167345/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.170659/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 28790/2024 (XVI) (IA No.171239/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.171237/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.171235/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 29406/2024 (XVI) (FOR ADMISSION and I.R. and IA No.171613/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.171612/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 30458/2024 (XVI) (IA No.171187/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.171186/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 30460/2024 (XVI) (FOR ADMISSION and I.R. and IA No.170764/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.170763/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 18366/2024 (XVI) (IA No. 180691/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 30645/2024 (XVI) (IA No.158267/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.158264/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 31169/2024 (XVI) (FOR ADMISSION and I.R. and IA No.173310/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.173309/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 33463/2024 (XVI) (IA No. 166874/2024 - CONDONATION OF DELAY IN FILING IA No. 166877/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 166873/2024 - PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 12 SLP (C) No. 9586/2024 etc. SLP(C) No. 16933/2024 (XVI) (IA No.168676/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 20455/2024 (XVI) (IA No. 187727/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 187725/2024 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) SLP(C) No. 22110/2024 (XVI) (IA No.199539/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.199534/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.199536/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 27969/2024 (XVI) (IA No.189624/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.189614/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.189621/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) SLP(C) No. 20462-20464/2024 (XVI) (FOR ADMISSION and I.R. and IA No.195992/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.195990/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) SLP(C) No. 19179/2024 (XVI) (IA No.185028/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) SLP(C) No. 22112/2024 (XVI) (IA No.182146/2024-CONDONATION OF DELAY IN FILING and IA No.182147/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.182148/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 22158-22159/2024 (XVI) (IA No. 196507/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 196511/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES) SLP(C) No. 22111/2024 (XVI) (FOR ADMISSION and I.R. and IA No.205001/2024-CONDONATION OF DELAY IN FILING and IA No.205000/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.204999/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) 13 SLP (C) No. 9586/2024 etc. SLP(C) No. 26465/2024 (XVI) (IA No.223851/2024-CONDONATION OF DELAY IN FILING and IA No.223850/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.223849/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 22109/2024 (XVI) (IA No.199725/2024-CONDONATION OF DELAY IN FILING and IA No.199729/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.199728/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) SLP(C) No. 25078/2024 (XVI) (FOR ADMISSION and I.R. and IA No.226229/2024-CONDONATION OF DELAY IN FILING) Diary No(s). 41922/2024 (XVI) (IA No.276429/2024-CONDONATION OF DELAY IN FILING and IA No.276430/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.276431/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..) and IA No.276433/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS and IA No.276432/2024-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Diary No(s). 20467/2024 (XVI) (IA No.170465/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.170464/2024-CONDONATION OF DELAY IN REFILING / CURING THE DEFECTS) Diary No(s). 30364/2024 (XVI) (IA No.168486/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.168481/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 30457/2024 (XVI) (IA No.170798/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.170799/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 30498/2024 (XVI) (IA No.170766/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.170765/2024-PERMISSION TO FILE PETITION (SLP/TP/WP/..)) Diary No(s). 34059/2024 (XVI) (IA No. 172184/2024 - CONDONATION OF DELAY IN FILING IA No. 172186/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 07-01-2025 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SANJAY KUMAR 14 SLP (C) No. 9586/2024 etc. HON'BLE MR. JUSTICE K.V. VISWANATHAN For Petitioner(s) Ms. Jyotika Kalra, AOR Mr. Joydeep Mukherjee, Adv. Mr. Aditya Jha, Adv.
Mr. Sanjay Hegde, Sr. Adv.
Mr. Sanjoy Ghose, Sr. Adv.
Mr. Vikram Hegde, Adv.
Ms. Koyeli Bhattacharya, Adv. Ms. Hima Lawrence, AOR Ms. Chinmayi Shrivastava, Adv. Mr. Rohan Mandal, Adv.
Mr. Ashutosh Yadav, Adv.
Mr. Amit Sharma, AOR Mr. Dipesh Sinha, Adv.
Ms. Pallavi Barua, Adv.
Ms. Aparna Singh, Adv.
Mrs. Vibha Datta Makhija, Sr. Adv. Mr. Dibya Dyuti Banerjee, Adv. Mrs. Sumedha Halder, Adv.
Mr. Abhijit Sengupta, AOR Mr. Ali Ahsan Alamgir, Adv.
Mr. Asif Iqbal, Adv.
Mrs. Rabia Khatoon, Adv.
Mrs. Soma Mal, Adv.
Mr. Jaideep Gupta, Sr. Adv.
Mr. Kunal Chatterji, AOR Ms. Maitrayee Banerjee, Adv. Mr. Rohit Bansal, Adv.
Ms. Mrinalini Mukherjee, Adv.
Mr. Pratik Dhar, Sr. Adv.
Mr. Sarad Kumar Singhania, AOR Mr. Gouranga Debnath, Adv.
Mr. Yash Singhania, Adv.
Mr. M R Shamshad, Sr. Adv.
Mr. Shashank Singh, AOR Mr. Arijit Sarkar, Adv.
Ms. Zeb Hasan, Adv.
Mr. Adil Sharfuddin, Adv.
Ms. Sarah, Adv.
Mr. Rakesh Dwivedi, Sr. Adv. Mr. Neeraj Kishan Kaul, Sr. Adv. Mr. Sanjay Basu, Adv.15
SLP (C) No. 9586/2024 etc. Ms. Astha Sharma, AOR Mr. Piyush Aggarwal, Adv.
Mr. Nipun Saxena, Adv.
Ms. Preetika Dwivedi, Adv.
Mr. Sanjeev Kaushik, Adv.
Mr. Shreyas Awasthi, Adv.
Ms. Shrivalli Kajaria, Adv. Mr. Himanshu Chakravarty, Adv. Ms. Muskan Surana, Adv.
Ms. Pratibha Yadav, Adv.
Ms. Ridhi Jain, Adv.
Ms. Mehreen Garg, Adv.
Ms. Aadya Pandey, Adv.
Mr. Anirudh Gotety, Adv.
Mr. Joydeep Mazumdar, Adv.
Mr. P. Sil, Adv.
Mr. D. Bhattacharya, Adv.
Ms. Upma Shrivastava, AOR Mr. Jayprakash Bansilal Somani, Adv. Mr. Rajnish Kumar, Adv.
Mr. Manoj Kumar Chowdhary, Adv. Ms. Shisba Chawla, AOR Mr. Ranjeet Singh, Adv.
Ms. Ekta Verma, Adv.
Mr. Kalyan Bandyopadhyay, Sr. Adv. Mr. Uday Gupta, Sr. Adv.
Ms. Shivani Lal, Adv.
Mr. Hiren Dasan, Adv.
Mr. Suman Sengupta, Adv.
Mr. Rahul Kumar Singh, Adv.
Ms. Sanam Singh, Adv.
Mr. Rajeev Kumar Gupta, Adv. Ms. Sundri, Adv.
Mr. Parminder Singh Bhullar, AOR Mr. Jayprakash B.somani, Adv. Mr. Nishant Verma, AOR Mr. Rajnish Kumar, Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv. Mr. Siddharth Bhatnagar, Sr. Adv. Mr. Govind Manoharan, Adv.
Ms. Samiksha Godiyal, Adv.
Ms. Devahuti Pathak, Adv.
Mr. A. Karthik, AOR Ms. Smrithi Suresh, Adv.
Mr. B D Rao Kundan, Adv.
Mr. Yash Johri, Adv.16
SLP (C) No. 9586/2024 etc. Mr. Anshula Laroiya, Adv.
Mr. Tenzing Namgyal Bhutia, Adv.
Mr. Ashok Bhan, Sr. Adv.
Mr. Subhasish Bhowmick, AOR Mr. Vishak Bhattacharya, Adv. Ms. Manisha Pandey, Adv.
Mr. Shubhankar, Adv.
Mr. M.K. Rathor, Adv.
Mr. Rahul Kushwaha, Adv.
Mr. Reegan S Bel, Adv.
Mr. Rahu Kushwaha, Adv.
Mr. Ashutosh Singh, Adv.
Mr. Devesh Kumar Mishra, AOR Mr. Vinay Navare, Sr. Adv.
Mr. Kuldeep Rai, Adv.
Mr. Nandini Rai, Adv.
Mr. Aryan Dev Pandey, Adv.
Ms. Neelima Pathak, Adv.
Mr. Ranjan Nikhil Dharnidhar, AOR Mr. Prashant Bhusan, Adv.
Mr. Shamim Ahemad, Adv.
Mr. Supratik Sarkar, Adv.
Mr. Ramendra Mohan Patnaik, AOR Mr. Mahabir Singh, Sr. Adv.
Mr. Ashis Kumar Chowdhury, Adv. Mr. Sukesh Ghosh, Adv.
Mr. Gagan Deep Sharma, Adv.
Mr. Veerendra Kumar, Adv.
Mr. Hitesh Kumar, Adv.
Mr. R. C. Kaushik, AOR Mr. Shailesh Madiyal, Sr. Adv. Mr. Chandrashekhar A. Chakalabbi, Adv. Mr. S.K. Pandey, Adv.
Mr. Awanish Kumar, Adv.
Mr. Anshul Rai, Adv.
M/s. Dharmaprabhas Law Associates, AOR Ms. Reshmi Rea Sinha, AOR Ms. Reshmi Rea Sinha, Adv.
Ms. Tapati Sarkar, Adv.
Mr. Rahul Pal, Adv.
Mr. Kapil Sibal, Sr. Adv.
Mr. Abhik Chimni, Adv.17
SLP (C) No. 9586/2024 etc. Mr. Shariq Ahmed, Adv.
Mr. Tariq Ahmed, Adv.
Ms. Pranjal Abrol, Adv.
M/S. Ahmadi Law Offices, AOR Mr. Jaydip Pati, AOR Mr. Ardhendumauli Kumar Prasad, Sr. Adv. Ms. Rashmi Singhania, AOR Mr. Rahul Arya, Adv.
Mr. Bhaskar Aditya, AOR Mr. Yogesh Sharma, Adv.
Mr. Ankit Ambasta, Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Partha Burman, Adv.
Ms. Ranjeeta Rohatgi, AOR Mr. Nikhil Rohatgi, Adv.
Ms. Shrika Gautam, Adv.
Mr. Shashank Khurana, Adv.
Ms. Nishtha Tyagi, Adv.
Mr. Jayant Bhushan, Sr. Adv. Mr. Supratik Sarkar, Adv.
Mr. Saurav Gupta, AOR Mr. Vikas Singh, Sr. Adv.
Dr. Maneka Guruswami, Sr. Adv. Mr. Rahul Kaushik, Sr. Adv.
Mr. Krishna M. Singh, Adv.
Mr. Meenesh Dube, Adv.
Ms. Deepika Kalia, Adv.
Ms. Vasudha Singh, Adv.
Ms. Arunima Das, Adv.
Mrs. Deepti Singh, Adv.
M/s. Krishna & Nishani Law Chambers, AOR Mrs. Haripriya Padmanabhan, Sr. Adv. Mr. Debranjan Das, Adv.
Mr. Rajib Mullick, Adv.
Mr. Bapi Das, Adv.
Mr. Gouranga Debnath, Adv.
Mr. Chittapriya Ghosh, Adv. Mr. Soumya Dutta, AOR Mr. Somesh Ghosh, Adv.
Mr. Siddhant Upmanyu, Adv.
Ms. Karuna Nundy, Sr. Adv.
Mr. Rajesh Sen, Adv.
Ms. Shrawani, Adv.18
SLP (C) No. 9586/2024 etc. Mr. Vikas Jain, AOR Mr. Hardik Jayal, Adv.
Mr. Shivansh Pandya, Adv.
Ms. Preeti Singh, AOR Mr. Devadatt Kamat, Sr. Adv. Mrs. Rachana Shrivastava, Sr. Adv. Mr. K. Parameshwar, Sr. Adv. Mr. Anindo Mukherjee, Adv.
Mr. Ashish Kumar Choudhary, Adv. Mr. Sukesh Ghosh, Adv.
Mr. Pankaj Tiwari, Adv.
Mr. Nitin Bharadwaj, Adv.
Mr. Rajat Baijal, Adv.
Mr. Arif Ali, Adv.
Mr. Rajib Ghosh, Adv.
Mr. Vijay Kumar, Adv.
Mr. Mujahid Ahmad, Adv.
Mr. Babharu Bahan Behra, Adv. Mr. Keshav Dev, Adv.
Mr. Dhirendra Kumar Verma, Adv. Mr. P. C. Das, Adv.
Mr. Chandan Kumar Mandal, Adv. Mr. Rakesh Ranjan, Adv.
Mr. Bijay Adhikari, Adv.
Mr. Raj Kumar Yadav, Adv.
Mr. Sudhir Singh, Adv.
Mr. Harshit Shishodia, Adv. Mr. Chand Qureshi, AOR Ms. Preeti Chouhan, Adv.
Ms. Gunjan Khurana, Adv.
Mrs. Parveen Qureshi, Adv.
Mr. Jitender Khurana, Adv.
Mr. Talha Abdul Rahman, AOR Mr. Anil Kumar Mishra, Adv.
Mr. Gholam Mohiuddin, Adv.
Mr. Anindo Mukherjee, Adv.
Mr. Md. Iqbal Hussain, Adv.
Mr. Nitin Bhardwaj, Adv.
Mr. Rameshwar Prasad Goyal, AOR Mr. Raju Ramachandran, Sr. Adv. Mr. Surjadipta Seth, Adv.
Mr. Soumik Ghosal, AOR Mr. Gaurav Singh, Adv.
Mr. Ashutosh Chaturvedi, Adv.
Ms. Meenakshi Arora, Sr. Adv.19
SLP (C) No. 9586/2024 etc. Mr. Adeel Ahmed, AOR Mr. Arindom Mitra, Adv.
Mr. Chandratanay Chaubey, Adv. Mr. Chandratanay Chaube, Adv. Ms. Ayushi Arora, Adv.
Mr. K. Ashwin Prabhu, Adv.
Mr. Mohammed Gouse Muddin Khan, Adv.
Mr. R Anand Padmanabhan, Sr. Adv. Mrs. Kaveeta Wadia, Sr. Adv. Mr. Romil Pathak, Adv.
Mr. Subramaniam S, Adv.
Mr. Subramaniam S., Adv.
Ms. Chavi Jain, Adv.
Mr. Veera Raghavan, Adv.
Ms. Sonal Sarda, Adv.
Mr. Padmanabha Raja, Adv.
Mr. Danish Saifi, Adv.
Mr. Praveen Kumar, Adv.
Mr. Naman V Dwivedi, Adv.
Ms. Vani Sharma, Adv.
Mr. Bharat Shandilia, Adv.
Mr. R. S. Meena, Adv.
Ms. Jagrati Singh, AOR Ms. N. S. Nappinai, Sr. Adv.
Mr. C. S. Vaidyanathan, Sr. Adv. Ms. Indira Jaisingh, Sr. Adv. Mr. Joydeep Mazumdar, Adv.
Mr. P. Sil, Adv.
Mr. Prabhat Sil, Adv.
Mr. Kunal Jain, Adv.
Mr. Debojyoti Bhattacharya, Adv. Mr. Nishchaiy Sharma, Adv.
Ms. Shalini Kaul, AOR Mr. Subhrangsu Panda, Adv.
Mr. Debottam Das, Adv.
Mr. Akshay Kumar Sharma, Adv. Mrs. V. D. Khanna, AOR Mr. Ritzu Ghoshal, Sr. Adv.
Mr. Anirban Ghosh, Adv.
Mr. Rommel Khan, Adv.
Ms. Tejaswita, Adv.
Mr. Sohan Lal Adak, Adv.
Mr. Sriram P., AOR Mr. Kailash Vasdev, Sr. Adv. Mr. Kiran Kumar Patra, AOR Mr. Umrao Singh Rawat, Adv.20
SLP (C) No. 9586/2024 etc. Mr. Chandan Maity, Adv.
Mr. Preetish Sahu, Adv.
Mr. Sanjib Sen, Sr. Adv.
Mr. Arkadipta Sengupta, Adv. Mr. Tavish Bhushan Prasad, AOR Ms. Aayushi Mukherjee, Adv. Ms. Anjali Singh, Adv.
Mr. Prahalad Balaji, Adv.
Mr. Pragyan Mishra, Adv.
Mr. Shes Raj Bharti, Adv.
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Kalyan Bandhopadhyay, Sr. Adv. Mr. P S Patwalia, Sr. Adv.
Mr. Anindya Lahiri, Sr. Adv. Mr. Partha Sil, AOR Mr. Rahul Singh, Adv.
Ms. Sayani Bhattacharya, Adv. Mr. Srijit Datta, Adv.
Mr. Ranjit Kumar, Sr. Adv.
Mr. Amit Pawan, AOR Mr. Hassan Zubair Waris, Adv. Ms. Aastha Shrestha, Adv.
Ms. Shivangi Singh Rawat, Adv. Mr. Suchit Singh Rawat, Adv.
For Respondent(s) Mr. Jaideep Gupta, Sr. Adv.
Mr. Kunal Chatterji, AOR Ms. Maitrayee Banerjee, Adv. Mr. Rohit Bansal, Adv.
Ms. Mrinalini Mukherjee, Adv.
Mr. Maninder Singh, Sr. Adv. Mr. Siddhesh Shirish Kotwal, AOR Mr. Bikram Banerjee, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Tejasvi Gupta, Adv.
Mr. T.illayarasu, Adv.
Mr. Yatharth Gupta, Adv.
Mr. Rangasaran Mohan, Adv.
Mr. Amarpal Singh, Adv.
Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Rauf Rahim, Sr. Adv.
Mr. Firdous Samim, Adv.
Mr. Bikram Banerjee, Adv.
Mr. Sudipta Dasgupta, Adv.
Ms. Gopa Biswas, Adv.21
SLP (C) No. 9586/2024 etc. Mr. Ali Asghar Rahim, Adv.
Mr. Arkadeb Biswas, Adv.
Ms. Payel Shome, Adv.
Mr. Arka Nandi, Adv.
Ms. Sampriti Saha, Adv.
Ms. Dipa Acharya, Adv.
Mr. Saikat Sutradhar, Adv.
Mr. Sondwip Sutradhar, Adv. Mr. Suthirtha Nayek, Adv.
Ms. Sinjini Chakrabarti, Adv. Mr. Baibhav Roy, Adv.
Mr. Shekhar Kumar, AOR Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Sudipta Dasgupta, Adv.
Mr. Bikram Banerjee, Adv.
Mrs. Somshubhra Ganguly, Adv. Mr. Saikat Sutradhar, Adv.
Mr. Sondwip Sutradhar, Adv. Mr. Baibhav Roy, Adv.
Ms. Sinjini Chakraborti, Adv. Mr. Umesh Kumar Shukla, Adv. Mr. Subhro Prokas Mukherjee, AOR Ms. Meenakshi Arora, Sr. Adv. Mr. Adeel Ahmed, AOR Mr. Arindom Mitra, Adv.
Ms. Ayushi Arora, Adv.
Ms. Astha Sharma, AOR Ms. Shalini Kaul, AOR Mrs. V. Mohana, Sr. Adv.
Mr. Shaunak Ghosh, Sr. Adv.
Mr. Chand Qureshi, AOR Mr. Surendra Ramgopal Aggarwal, Adv. Mr. Sakhawat Khandakar, Adv. Mr. Rama Kant Sharma, Adv.
Ms. Bhavya Pande, Adv.
Dr. Chandra Rajan, Adv.
Ms. Swati Jha, Adv.
Dr. P. B. Reddy, Adv.
Ms. Patnam Shyla, Adv.
Mr. Sohham Sau, Adv.
Ms. C. S. Hema, Adv.
Mr. Karthik Sundar, Adv.
Mr. Saleem Khan, Adv.
Mr. Gokul Athithiya, Adv.
Mr. Mohd Faseeh Khan, Adv.
Mr. Anindo Mukherjee, Adv.
Mr. Devesh Kumar Mishra, Adv.22
SLP (C) No. 9586/2024 etc. Mr. Mohammad Tauhid, Adv.
Mr. M. O. Siddiqui, Adv.
Mr. Vijender Kasana, Adv.
Ms. Srishti Agnihotri, AOR Mr. D. P. Singh, Adv.
Ms. Tara Elizabeth Kurien, Adv.
Mr. Partha Sil, AOR Mr. Goutam Dey, Adv.
Mr. Tavish Bhushan Prasad, AOR Mr. Shes Raj Bharti, Adv.
Mr. Vishal Arun Mishra, AOR Mrs. Vibha Datta Makhija, Sr. Adv. Mr. Dibyadyuti Banerjee, Adv. Mrs. Sumedha Halder, Adv.
Mr. Ali Ahsan Alamgir, Adv.
Mr. Asif Iqbal, Adv.
Mr. Abhijit Sengupta, AOR Mrs. Rabia Khatoon, Adv.
Mrs. Soma Mal, Adv.
Mr. Shuvro Lahiri, Adv.
Mr. Siddhant Upmanyu, Adv.
Mr. Soumya Dutta, AOR Mr. Maninder Singh, Sr. Adv. Mr. Siddhesh Shirish Kotwal, AOR Mr. Bikram Banerjee, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Tejasvi Gupta, Adv.
Mr. T. Illayarasu, Adv.
Mr. Yatharth Gupta, Adv.
Mr. Rangasaran Mohan, Adv.
Mr. Amarpal Singh, Adv.
Mr. Tushar Mehta, S.G. Mr. K M Nataraj, A.S.G. Mr. Suryaprakash V. Raju, A.S.G. Mr. Mukesh Kumar Maroria, AOR Mr. Kanu Agarwal, Adv.
Mr. Raman Yadav, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Arkaj Kumar, Adv.
Mr. Madhav Sinhal, Adv.
Ms. Swati Ghildiyal, Adv.23
SLP (C) No. 9586/2024 etc. Mr. Romil Pathak, Adv.
Mr. Bharat Shandilia, Adv.
Mr. Subramaniam S, Adv.
Mr. Veeraraghavan, Adv.
Mr. Padmanabharaja, Adv.
Ms. Jagrati Singh, AOR Mrs. Shibani Bhattacharjee, Adv. Mr. Shaveer Ahmed, AOR Mr. Rajnil Mukherjee, Adv.
Mr. Abdullah, Adv.
Mrs. Debolina Sarkar, Adv.
Mr. Rajesh K Sheoran, Adv.
Mr. Sumit Kumar Sharma, Adv. Mr. Rajat Sangwan, Adv.
Mr. Vaibhav Yadav, Adv.
Mr. Sunny Kadiyan, AOR Mr. Subhasish Bhowmick, AOR Mr. Vishak Bhattacharya, Adv. Ms. Manisha Pandey, Adv.
Mr. Shubhankar, Adv.
Mr. Rahul Kushwaha, Adv.
Mr. M.K. Rathor, Adv.
Mr. Reegan S Bel, Adv.
Mr. Ashutosh Singh, Adv.
Mr. Ramendra Mohan Patnaik, AOR Mr. Bikash Ranjan Bhattacharyya, Sr. Adv. Mr. Rauf Rahim, Sr. Adv.
Mr. Firdous Samim, Adv.
Mr. Bikram Banerjee, Adv.
Mr. Sudipta Dasgupta, Adv.
Ms. Gopa Biswas, Adv.
Mr. Ali Asghar Rahim, Adv.
Mr. Arkadeb Biswas, Adv.
Ms. Payel Shome, Adv.
Mr. Arka Nandi, Adv.
Ms. Sampriti Saha, Adv.
Ms. Dipa Acharya, Adv.
Mr. Saikat Sutradhar, Adv.
Mr. Sondwip Sutradhar, Adv. Mr. Suthirtha Nayek, Adv.
Ms. Sinjini Chakrabarti, Adv. Mr. Baibhav Roy, Adv.
Mr. Shekhar Kumar, AOR Mrs. V. Mohana, Sr. Adv.
Mr. Shaunak Ghosh, Sr. Adv.24
SLP (C) No. 9586/2024 etc. Mr. Surendra Ramgopal Aggarwal, Adv. Mr. Chand Qureshi, AOR Mr. Sakhawat Khandakar, Adv. Mr. Rama Kant Sharma, Adv.
Ms. Bhavya Pande, Adv.
Dr. Chandra Rajan, Adv.
Ms. Swati Jha, Adv.
Dr. P. B. Reddy, Adv.
Ms. Patnam Shyla, Adv.
Mr. Sohham Sau, Adv.
Ms. C. S. Hema, Adv.
Mr. Karthik Sundar, Adv.
Mr. Saleem Khan, Adv.
Mr. Gokul Athithiya, Adv.
Mr. Mohd Faseeh Khan, Adv.
Mr. Anindo Mukherjee, Adv.
Mr. Devesh Kumar Mishra, Adv. Mr. Mohammad Tauhid, Adv.
Mr. M. P. Siddiqui, Adv.
Mr. Vijender Kasana, Adv.
Mr. Kunal Malik, AOR Mr. Amit Pawan, AOR Mr. Kiran Kumar Patra, AOR UPON hearing the counsel, the Court made the following O R D E R Re-list on 15.01.2025 at 02.00 p.m. (BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR 25