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State of Rajasthan - Section

Section 118 in The General Rules (Civil), 1986

118. Number of processes to be served annually by a process server.

- Subject to any orders of the High Court, the normal establishment of peons shall be at the rate of one peon for an annual average of 600 processes issued. An emergent processes or a day occupied by a peon on duty other than of process sewing shall be reckoned as equal to three processes.