Gujarat High Court
Yusuf Gulammoudin Mogal vs State Of Gujarat & on 21 August, 2013
Author: Anant S.Dave
Bench: Anant S. Dave
YUSUF GULAMMOUDIN MOGAL....Applicant(s)V/SSTATE OF GUJARAT C/MCA/724/2013 ORDER IN THE HIGH COURT OF GUJARAT AT AHMEDABAD MISC.CIVIL APPLICATION (FOR REVIEW) NO. 724 of 2013 In SPECIAL CIVIL APPLICATION NO. 7852 of 2009 ================================================================ YUSUF GULAMMOUDIN MOGAL....Applicant(s) Versus STATE OF GUJARAT & 9....Opponent(s) ================================================================ Appearance: MR PRATIK Y JASANI, ADVOCATE for the Applicant(s) No. 1 GOVERNMENT PLEADER for the Opponent(s) No. 1 - 2 MR BS PATEL, ADVOCATE for the Opponent(s) No. 4 , 6 NOTICE SERVED BY DS for the Opponent(s) No. 1 - 3 , 5 , 7 NOTICE UNSERVED for the Opponent(s) No. 8 - 10 ================================================================ CORAM: HONOURABLE MR.JUSTICE ANANT S. DAVE Date : 21/08/2013 ORAL ORDER
Order below the office note:
The petitioner shall pay ten times the usual process fee within a period one week from today.
(ANANT S.DAVE, J.) pvv Page 1 of 1