Delhi High Court - Orders
Park Area Karol Bagh Residents Welfare ... vs The Commissioner, North Dmc And Ors on 18 July, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-2, S-21, S-22 & S-23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5822/2022 & CM APPL. 17482/2022
PARK AREA KAROL BAGH RESIDENTS WELFARE
ASSOCIATION (REGD.) ..... Petitioners
Through: Counsel for petitioners
(appearance not given).
versus
THE COMMISSIONER, NORTH DMC AND ORS.
..... Respondents
Through: Mr. Divya Prakash Pande,
Standing Counsel for MCD.
Mr. Arun Panwar, Advocate for R-
3.
S.I. Murari Lal, P.S.: D.B.G Road.
S-21
+ W.P.(C) 1269/2020
KUNAL ..... Petitioner
Through: Counsel for petitioner (appearance
not given).
versus
STATE GOVT. OF NCT OF DELHI AND ORS.
...... Respondents
Through: Mr. Divya Prakash Pande,
Standing Counsel for MCD.
Mr. Anuj Aggarwal, ASC along
with Ms. Ayushi Bansal, Mr.
Sanyam Suri and Ms. Aishwarya
Sharma, Advocates for R1, R2 &
R4.
Inspector Mohinder Singh.
22
W.P.(C) 1269/2020 Page 1 of 4
+ W.P.(C) 5023/2015, CM APPL. 2148/2018 (for impleadment),
CM APPL. 44078/2021 (for impleadment), CM APPL.
1637/2022 (for impleadment), CM APPL. 8238/2022 (for
impleadment) & CM APPL. 8541/2022 (Exemption)
PAARDARSHITA PUBLIC WELFARE FOUNDATION
(NGO) ..... Petitioner
Through: Counsel for petitioner (appearance
not given).
versus
COMMISSIONER SOUTH DELHI MUNICIPAL
CORPORATION & ORS ...... Respondents
Through: Mr. Divya Prakash Pande,
Standing Counsel for MCD.
Ms. Mansi Gupta, Advocate for R-
3/NDMC.
Mr. Sri Harsha Peechara, ASC
along with Mr. Diptiman
Acharyaa, Advocate for R-5.
Ms. Beenashaw N. Soni, Standing
Counsel for MCD.
Inspector Mohinder Singh.
Mr. Rajeev Sharma and Mr.
Aditya Sharma, Intervener in CM
No. 8540/2022.
Mr. Ajjay Aroraa, Standing
Counsel along with Mr. Kapil
Dutta and Mr. Rajat Rajoria Singh,
Advocates for MCD.
Ms. Pragya Barsaiyan, Advocate
for Mr. Gautam Narayan, ASC for
GNCTD.
23
W.P.(C) 1269/2020 Page 2 of 4
+ W.P.(C) 10372/2017, CM APPL. 14866/2018 (directions), CM
APPL. 23085/2018 (for making parking facilities) & CM
APPL.47241/2018 (for modification)
NEENA NARANG ..... Petitioner
Through: Mr. Rahul Kukreja, Advocate.
versus
GOVERNMENT OF NCT OF DELHI AND ORS.
...... Respondents
Through: Mr. Divya Prakash Pande,
Standing Counsel for MCD.
Ms. Mansi Gupta, Advocate for R-
3/NDMC.
Inspector Mohinder Singh.
Mr. Sanjeev Ralli, Senior
Advocate along with Mr. Mohit
Mudgal, Mr. Ravi Kant Yadav and
Ms. Divya Parashar, Advocates
for R-6 to R-9.
Mr. Rajeev Kr. Chauhan and Ms.
Adity Joshi, Advocates for R-10.
Ms. Pragya Barsaiyan, Advocate
for Mr. Gautam Narayan, ASC for
GNCTD.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 18.07.2022 CM APPL. 8540/2022 (for Order 39 Rule 1 & 2 CPC) in W.P.(C) 5023/2015 Interim order dated 16.02.2022 shall continue, till the next date of hearing.
W.P.(C) 1269/2020 Page 3 of 4W.P.(C) 5822/2022, W.P.(C) 1269/2020, W.P.(C) 5023/2015 and W.P.(C) 10372/2017 Renotify these petitions on 31.08.2022 along with connected matter being CONT. CAS(C) 412/2022, titled 'Amit Sahni vs. Mr. Sanjay Goel & Ors.' SIDDHARTH MRIDUL, J AMIT SHARMA, J JULY 18, 2022/rs Click here to check corrigendum, if any W.P.(C) 1269/2020 Page 4 of 4