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[Cites 1, Cited by 8]

Delhi High Court - Orders

Park Area Karol Bagh Residents Welfare ... vs The Commissioner, North Dmc And Ors on 18 July, 2022

Author: Siddharth Mridul

Bench: Siddharth Mridul, Amit Sharma

$~S-2, S-21, S-22 & S-23
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5822/2022 & CM APPL. 17482/2022
       PARK AREA KAROL BAGH RESIDENTS WELFARE
       ASSOCIATION (REGD.)                      ..... Petitioners
                    Through: Counsel       for         petitioners
                             (appearance not given).

                   versus
       THE COMMISSIONER, NORTH DMC AND ORS.
                                               ..... Respondents
                   Through: Mr. Divya Prakash Pande,
                            Standing Counsel for MCD.
                            Mr. Arun Panwar, Advocate for R-
                            3.
                            S.I. Murari Lal, P.S.: D.B.G Road.
S-21
+      W.P.(C) 1269/2020

       KUNAL                                           ..... Petitioner
                       Through:    Counsel for petitioner (appearance
                                   not given).

                    versus
       STATE GOVT. OF NCT OF DELHI AND ORS.
                                            ...... Respondents
                    Through: Mr. Divya Prakash Pande,
                             Standing Counsel for MCD.
                             Mr. Anuj Aggarwal, ASC along
                             with Ms. Ayushi Bansal, Mr.
                             Sanyam Suri and Ms. Aishwarya
                             Sharma, Advocates for R1, R2 &
                             R4.
                             Inspector Mohinder Singh.
22


W.P.(C) 1269/2020                                             Page 1 of 4
 +      W.P.(C) 5023/2015, CM APPL. 2148/2018 (for impleadment),
       CM APPL. 44078/2021 (for impleadment), CM APPL.
       1637/2022 (for impleadment), CM APPL. 8238/2022 (for
       impleadment) & CM APPL. 8541/2022 (Exemption)

       PAARDARSHITA PUBLIC WELFARE FOUNDATION
       (NGO)                                     ..... Petitioner
                   Through: Counsel for petitioner (appearance
                            not given).

                       versus




       COMMISSIONER    SOUTH      DELHI        MUNICIPAL
       CORPORATION & ORS                   ...... Respondents
                  Through: Mr. Divya Prakash Pande,
                           Standing Counsel for MCD.
                           Ms. Mansi Gupta, Advocate for R-
                           3/NDMC.
                           Mr. Sri Harsha Peechara, ASC
                           along    with    Mr.      Diptiman
                           Acharyaa, Advocate for R-5.
                           Ms. Beenashaw N. Soni, Standing
                           Counsel for MCD.
                           Inspector Mohinder Singh.
                           Mr. Rajeev Sharma and Mr.
                           Aditya Sharma, Intervener in CM
                           No. 8540/2022.
                           Mr. Ajjay Aroraa, Standing
                           Counsel along with Mr. Kapil
                           Dutta and Mr. Rajat Rajoria Singh,
                           Advocates for MCD.
                           Ms. Pragya Barsaiyan, Advocate
                           for Mr. Gautam Narayan, ASC for
                           GNCTD.

23

W.P.(C) 1269/2020                                        Page 2 of 4
 +      W.P.(C) 10372/2017, CM APPL. 14866/2018 (directions), CM
       APPL. 23085/2018 (for making parking facilities) & CM
       APPL.47241/2018 (for modification)

       NEENA NARANG                                          ..... Petitioner
                          Through:     Mr. Rahul Kukreja, Advocate.



                          versus
       GOVERNMENT OF NCT OF DELHI AND ORS.
                                               ...... Respondents
                    Through: Mr. Divya Prakash Pande,
                               Standing Counsel for MCD.
                               Ms. Mansi Gupta, Advocate for R-
                               3/NDMC.
                               Inspector Mohinder Singh.
                               Mr.    Sanjeev     Ralli,    Senior
                               Advocate along with Mr. Mohit
                               Mudgal, Mr. Ravi Kant Yadav and
                               Ms. Divya Parashar, Advocates
                               for R-6 to R-9.
                               Mr. Rajeev Kr. Chauhan and Ms.
                               Adity Joshi, Advocates for R-10.
                               Ms. Pragya Barsaiyan, Advocate
                               for Mr. Gautam Narayan, ASC for
                               GNCTD.
       CORAM:
       HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
       HON'BLE MR. JUSTICE AMIT SHARMA
                    ORDER

% 18.07.2022 CM APPL. 8540/2022 (for Order 39 Rule 1 & 2 CPC) in W.P.(C) 5023/2015 Interim order dated 16.02.2022 shall continue, till the next date of hearing.

W.P.(C) 1269/2020 Page 3 of 4

W.P.(C) 5822/2022, W.P.(C) 1269/2020, W.P.(C) 5023/2015 and W.P.(C) 10372/2017 Renotify these petitions on 31.08.2022 along with connected matter being CONT. CAS(C) 412/2022, titled 'Amit Sahni vs. Mr. Sanjay Goel & Ors.' SIDDHARTH MRIDUL, J AMIT SHARMA, J JULY 18, 2022/rs Click here to check corrigendum, if any W.P.(C) 1269/2020 Page 4 of 4