Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in Indian Nursing Council (Nurses Registration & Tracking System) Regulations, 2019 9. Penalties. - In case of non-adherence of any of the provisions of above regulations penalties as stipulated in the Schedule will be imposed.
