Himachal Pradesh High Court
Dhani Ram vs . Union Of India & Anr. on 25 March, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Dhani Ram vs. Union of India & Anr.
RSA No. 128 of 2010 25.03.2022 Present: Mr. K. D. Sood, Sr. Advocate with Mr. Het Ram Thakur, .
Advocate, for the appellant.
Mr. Balram Sharma, ASGI, for the respondents.
CMPs No. 6564 & 7710 of 2018 List for consideration on 01.04.2022.
(Tarlok Singh Chauhan) Judge March 25, 2022 (sanjeev) ::: Downloaded on - 25/03/2022 20:12:28 :::CIS