Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 36 in The Bihar Finance Service Rules, 1953 36. [ Time-scale of pay for officers of Service. [Substituted by S.O. 1201, dated 17th August, 1981.] - The members of the Service shall be in pay scales as fixed by the State Government from time to time.]
