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[Cites 0, Cited by 0] [Section 208] [Entire Act]

Union of India - Subsection

Section 208(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)[ Officers shall command as laid down in Regulation 225.] [Inserted by S.R.O. 3-E, dated 24th March, 1966]