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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(vi) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(vi)that in the cases of persons appointed beyond the prescribed upper age limit before 1.4.1973, the Government may relax the upper age limit upto 40 years: