Section 93(2)(c) in The Motor Vehicles Act, 1988

[Cites 0, Cited by 1] [Section 93(2)] [Section 93] [Entire Act]

Union of India - Subsection

Section 93(2)(c) in The Motor Vehicles Act, 1988

(c)the deposit of security

(i)of a sum not exceeding rupees fifty thousand in the case of an agent in the business of collecting, forwarding or distributing goods carried by goods carriages;

(ii)of a sum not exceeding rupees five thousand in the case of any other agent or canvasser,

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Union of India - Subsection

Section 93(2)(c) in The Motor Vehicles Act, 1988