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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Kerala - Subsection

Section 62(4) in Kannur University Act, 1996

(4)Appointments to the posts, other than those referred to in sub-section (1A) and (2), shall be made by the educational agency by promotion from among the teachers of the private college or of all the private colleges as the case may be, on the basis of seniority-cum-fitness, or if none among them is fit for promotion, by direct recruitment.