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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Kerala - Subsection

Section 25(2)(viii) in A.P.J. Abdul Kalam Technological University Act, 2015

(viii)to establish and maintain and manage such institutions, Departments, Centres, institutes of research as it may, from time to time, deem necessary, subject to the provisions of this Act;