Calcutta High Court
Rdg Interior Decoration Exterior ... vs Cricket Association Of Bengal on 20 July, 2009
Author: Patherya
Bench: Patherya
GA No. 1759 of 2009
CS NO. 191 OF 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
RDG INTERIOR DECORATION EXTERIOR ARCHITECTURE PVT. LTD.
Versus
CRICKET ASSOCIATION OF BENGAL
For the Respondent : Mr. Ranjan Bachawat, Adv.
BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 20th July, 2009.
The Court : Interim order granted is extended till 23rd July, 2009.
Matter to appear on 22nd July, 2009.
All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
( PATHERYA, J.) kc.
A.R.(C.R.)