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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(4)(b) in The Tamil Nadu Compulsory Censorship of Publicity Material Act, 1987

(b)All notification issued under this Act shall unless they are expressed to come into force on a particular day, come into force on the day on which they are published.