Section 64(7) in Mizoram Cooperative Societies Act, 2006
(7)The administrator so appointed shall before the expiry of his tenure of office, arrange for the constitution of a new management committee in accordance with the rules or byelaws of the co-operative and hand over the management of the co-operative peacefully to the newly constituted management committee and cease to function thereafter.Chapter- VII Privileges of State Aid To Co-Operatives
