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State of Maharashtra - Section

Section 262 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

262. Commissioner to call Meeting of Zilla Parishad Committee or Panchayat Samiti.

- If it is brought to the notice of the Commissioner that no meeting of the Zilla Parishad or any of its Committees or Panchayat Samiti was held within periods prescribed by or under this Act, he may himself call a meeting of such Parishad or Committee or Samiti in accordance with the rules prescribed by the State Government in this behalf.