Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Article 243ZH] [Constitution] Constitution Subarticle Article 243ZH(c) in Constitution of India (c)"co-operative society" means a society registered or deemed to be registered under any law relating to co-operative societies for the time being in force in any Stale;
