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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(2)(a) in Punjab Apartment and Property Regulation Act, 1995

(a)the particulars as respects the design and the materials to be used in the construction of the building and the other information and documents to be disclosed, the manner in which disclosure is to be made and the documents of which true copies shall be given by the promoter under clauses (f), (m) and (n) of sub-section (2) of section 3;