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[Cites 0, Cited by 0] [Section 42] [Entire Act]

NCT Delhi - Subsection

Section 42(4) in The Delhi Development Authority Act, 1957

(4)No such entry shall be made except between the hours of sunrise and sunset and without giving reasonable notice to the occupier, or if there be no occupier, to the owner of the land or building.] [Substituted by Act 56 of 1963, w.e.f. 30.12.1963.]