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State of Madhya Pradesh - Section

Section 26 in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

26. Recognition of paramedical qualification granted by University or Paramedical Institution in India.

- The paramedical qualifications granted by Indian Medical Institutions, which are included in the Schedules to the Medical Council Act, 1956 (No. 102 of 1956) shall be recognised paramedical qualifications for the purpose of this Act.