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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(1)(j) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(j)the name of the person to receive service of process, together with the residence or place of business of such person; and