Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 192] [Entire Act] Union of India - Section Section 18 in The Indian Partnership Act, 1932 18. Partner to be agent of the firm.— Subject to the provisions of this Act, a partner is the agent of the firm for the purpose of the business of the firm.
