Supreme Court - Daily Orders
M/S Esjaypee Impex Private Limited vs The Asst. General Manager And ... on 3 March, 2020
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.801 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 24164/2019
(Arising out of impugned final judgment and order dated 16-09-2019
in WP No. 23573/2019 passed by the High Court Of Judicature At
Madras)
M/S ESJAYPEE IMPEX PRIVATE LIMITED Petitioner(s)
VERSUS
THE ASST. GENERAL MANAGER AND
AUTHORIZED OFFICER CANARA BANK Respondent(s)
(FOR ADMISSION and I.R. )
WITH SLP [C] NO.29752-29754/2019 AND 29756-29759/2019
Date : 03-03-2020 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner(s)
Ms. Shalini Kaul, AOR
For Respondent(s)
Ms. C. Rubavathy, Adv. (mentioned by)
For Mr. A. Chinnasamy, Adv.
Mr. K. V. Vijayakumar, AOR
UPON being mentioned the Court made the following
O R D E R
Not to be deleted from the Cause List of 23.03.2020.
(ANITA RANI AHUJA) (ASHA SUNDRIYAL)
COURT MASTER AR CUM PS
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2020.03.03
17:35:08 IST
Reason: