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[Cites 0, Cited by 0] [Section 148] [Entire Act]

State of Bihar - Subsection

Section 148(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)adequate number of water outlets are provided on excavation or tunnelling work and are readily made accessible throughout the tunnel for fire fighting purpose and such water outlets are maintained for effective fire fighting;