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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2) in The Maharashtra Borstal Schools Rules, 1965

(2)If an inmate is not in a state of good health or is not fit for hard .labour, reasons, therefore, shall be recorded in the register referred to in sub-rule (1) and also in the personal Record Sheet of the inmate.