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State of Uttar Pradesh - Section

Section 3 in U.P. Rural Institute of Medical Sciences and Research, Saifai Act, 2005

3. Establishment of the Institute.

(1)With effect from such date, as the State Government may notify in this behalf, there shall be established at Saifai in district Etawah an Institute of Medical Sciences and Research, to be known as the Rural Institute of Medical Sciences and Research, Saifai, and all the assets, liabilities and employees of the Satellite Centre of the Sanjay Gandhi Post Graduate Institute of Science already functioning at Saifai, Etawah under section 3 of the Sanjay Gandhi Post Graduate Institute of Sciences Act, 1983 (U.P. Act no. 30 of 1983) shall deemed to be of the said Institute.
(2)The Institute shall be a body corporate.
(3)It shall be affiliated to a University in accordance with the provisions of the Uttar Pradesh State University Act, 1973.