Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Andhra Pradesh - Subsection Section 12(2) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020 (2)The Government may guarantee the repayment of the money borrowed by the Board under sub-section (1) aforesaid and the payment of interest thereon and other incidental charges.
