Section 8(3) in The National Co-Operative Development Corporation Act, 1962
(3)The methods of appointment, the conditions of service and the scales of pay of the officers and other employees of the Corporation shall,--(a)as respects the [managing director] [Substituted by Act 3 of 1974, Section 7, for certain words (w.e.f. 1-4-1974)], be such as may be prescribed; and(b)as respects the other officers and employees, be such as may be determined by regulations made by the Corporation under this Act.
