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State of Rajasthan - Section

Section 31 in Rajasthan Para-medical Council Regulations, 2014

31. Report of the committee.

- Where the Council do resolve itself into a committee, resolution passed by the such committee shall be prepared by the Registrar and signed by the President and Shall have no effect unless confirmed by the Council at a meeting and in other cases resolution passed by a committee, report shall be prepared by the Chairman of the committee and signed by him and other members of the committee. The registrar shall put it up before the Council and the Council shall take a decision on it in the next meeting.