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[Cites 0, Cited by 0] [Section 52] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 52(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)If the Joint Committee is unable to resolve the issue it shall be referred to the Secretary Panchayat and the decision of Secretary Panchayat thereon shall be final.