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State of Odisha - Section

Section 72 in Orissa State Financial Corporation (Staff) Regulations, 1975

72. Kinds of leave.

- Subject to the provisions of these Regulations the following kinds of leave may be granted to an employee :
(a)Casual leave
(b)Ordinary leave
(c)Sick leave
(d)Special leave
(e)Extraordinary leave
(f)Maternity leave