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[Cites 0, Cited by 0] [Section 547(2)] [Section 547] [Entire Act]

State of Odisha - Subsection

Section 547(2)(h) in Orissa Municipal Rules, 1953

(h)have no re-entrant angles in the service chamber. All shall be rounded and the size of the chamber shall be just sufficient for one ten-inches bucket in accordance with the type plan prescribed by the Council;