Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act] State of Himachal Pradesh - Subsection Section 103(1)(a) in The Himachal Pradesh Goods and Services Tax Act, 2017 (a)on the applicant who had sought it in respect of any matter referred to in subsection (2) of section 97 for advance ruling; and