Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Constitution Article Section 143 in THE CONSTITUTION (FORTIETH AMENDMENT) ACT, 1976 143. The Thiruppuvaram Payment (Abolition) Act, 1969 (Kerala Act 19 of 1969).
