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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Manipur - Subsection

Section 98(2)(t) in Manipur Land Revenue and Land Reforms Act, 1960

(t)the hearing and disposal of objections to any entry or omission in the table of revenue-rates, the record of rights, and the register of mutations;