Bombay High Court
Nitin Namdeo Kolhatkar vs Konkan Developers And Contractors And ... on 12 March, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-72
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPLICATION NO. 185 OF 2019
In
APPLN FOR LEAVE TO APPEAL(PVT.) STAMP NO. 38 OF 2019
Nitin Namdeo Kolhatkar ....APPLICANT
V/S
Konkan Developers And Contractors And Ors....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 12th March, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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