Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Grace Matthew vs Ramalingam on 15 March, 2021

Author: Surya Kant

Bench: Surya Kant

      ITEM NO.28                    Court 15 (Video Conferencing)             SECTION II-C

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

                            SPECIAL LEAVE PETITION (CRIMINAL) Diary No.3643/2020

      GRACE MATTHEW                                                        Petitioner(s)

                                                        VERSUS

      RAMALINGAM                                                           Respondent(s)

      (IA No. 27091/2021 - DISCHARGE OF ADVOCATE ON RECORD)

      Date : 15-03-2021 These matters were called on for hearing today.

      CORAM :                 HON'BLE MR. JUSTICE SURYA KANT
                                               [IN CHAMBERS]



      For Petitioner(s)                     Ms. Lakshmi Ramamurthy, AOR (Not Present)

      For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

The Court is convened through Video Conferencing. No one appeared despite being called twice. List after two weeks.



                          (RASHMI DHYANI)                                (BEENA JOLLY)
                           COURT MASTER                                   COURT MASTER




Signature Not Verified

Digitally signed by Dr.
Mukesh Nasa
Date: 2021.03.16
17:40:37 IST
Reason: