Supreme Court - Daily Orders
Grace Matthew vs Ramalingam on 15 March, 2021
Author: Surya Kant
Bench: Surya Kant
ITEM NO.28 Court 15 (Video Conferencing) SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No.3643/2020
GRACE MATTHEW Petitioner(s)
VERSUS
RAMALINGAM Respondent(s)
(IA No. 27091/2021 - DISCHARGE OF ADVOCATE ON RECORD)
Date : 15-03-2021 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
[IN CHAMBERS]
For Petitioner(s) Ms. Lakshmi Ramamurthy, AOR (Not Present)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing. No one appeared despite being called twice. List after two weeks.
(RASHMI DHYANI) (BEENA JOLLY)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by Dr.
Mukesh Nasa
Date: 2021.03.16
17:40:37 IST
Reason: