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State of Punjab - Section

Section 36 in The Punjab Town Improvement Trust Rules, 1939

36.

At the time of preparation of the budget a statement shall be drawn up in the following form :-
  | | | Quantity of metal required Estimated cost of the metal required
Names of roads Total length of each road and its breadth. Length for renewal during the year from ------to ------. Thickness of the lawyer of metal to be laid. Ballast Kankar Ballast Kankar Remarks
(AB) | | | | | | |
(CD) | | | | | | | |- (XY)                
etc. | | | | | | | |-   Total ... | | | | | |- Add quantity required for patch repairs …. | | | |
Grand Total            
This statement shall be considered by the Trust and orders passed as to the arrangements for the execution of work and supply of metal.Note. - In case where the consolidation or repair of roads is done through contractors and not by departmental agency, the above statement should be amplified to include additional charges such as those for scarifying dressing berms, etc.