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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(5) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(5)The Land Development Officer shall, after the expiry of the period of appeal, or where an appeal is filed before the Dist. Collector, subject to the result of appeal, cause the field channel to be constructed so as to convey water to every land under a pipe outlet.