Supreme Court - Daily Orders
Prem Kumar Bansal vs M/S. Bestech India Pvt. Ltd. on 6 January, 2017
Bench: Madan B. Lokur, Prafulla C. Pant
ITEM NO.50 COURT NO.5 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).10852/2016
PREM KUMAR BANSAL Appellant(s)
VERSUS
M/S. BESTECH INDIA PVT. LTD. Respondent(s)
(with appln. (s) for condonation of delay in filing appeal. and
office report)
Date : 06/01/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Rajiv K. Garg, Adv.
Mrs. Kavita Rawat, Adv.
Mr. T. L. Garg, AOR
For Respondent(s) Ms. Mayuri Raghuvanshi, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the respondent, list the matter after pleadings are complete.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2017.01.06
16:54:12 IST
Reason: