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[Cites 0, Cited by 0] [Section 79] [Entire Act]

Bengal Presidency - Subsection

Section 79(b) in Police Regulations, Bengal , 1943

(b)In the case of officers employed in the District Intelligence Branch copies of these remarks shall be forwarded by the Superintendent concerned through the District Magistrate to the Deputy Inspector-General .Criminal Investigation Department and Intelligence Branch. The Special Superintendent concerned in the Intelligence Branch will record his remarks before copies are forwarded to the Deputy Inspector-General of the Range under clause (d).