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State of Rajasthan - Section

Section 12 in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

12. Power to issue instructions.

- The Colonisation Commissioner shall have powers to issue instructions for the implementation of these Conditions, preparation of records relating to allotment made thereunder and laying down the procedure in respect of enquiries relating thereto.