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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of West Bengal - Subsection

Section 32(2)(b) in The West Bengal Minorities Development And Finance Corporation Act, 1995

(b)the conditions of appointment and service, and the scales of pay, of officers and other employees of the Corporation other than the Managing Director, the General Manager and the Chief Accounts Officer.