Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 10 in The Bengal Muhammadan Marriages And Divorces Registration Act, 1876 10. Muhammadan Registrar may receive gratuity. - Rep. by Ben. Act 6 of 1932.
